Rajasthan High Court - Jaipur
Rampal Soni S/O Bansidhar Soni vs State Of Rajasthan on 21 October, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11700/2020
1. Rampal Soni S/o Bansidhar Soni, Aged About 75 Years,
R/o Vpo Khandela, Ward No. 13, Mohalla Sunaro Ka,
District Sikar (Mpw)
2. Bodulal Saini S/o Chothu Ram, Aged About 75 Years, R/o
Vpo Kawat, Sr. Multi Purpose Worker, Ward No. 2, Neem
Ka Thana, Near Petrol Pump, District Sikar (Smpw)
3. Bajrang Singh S/o Prem Singh, Aged About 70 Years, R/o
Behind Nagar Parishad, Ward No. 15, Sikar (Mpw)
4. Ram Niranjan Mathur S/o Prakash Narayan Mathur, Aged
About 60 Years, R/o Near Vikram School, Nehru Park
Road, Sikar (Mpw)
5. Sharda Devi W/o Late Prabhu Dayal Sharma, R/o Mau,
Tehsil Sri Madhopur, District Sikar (Malaria Inspector)
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Health, Secretariat, Jaipur
2. Director, Medical And Health Services, Rajasthan
Government, Jaipur
3. Additional Director (Administration), Department Of
Medical And Health Services, Rajasthan, Jaipur
4. Chief Medical And Health Officer, Sikar
----Respondents
For Petitioner(s) : Mr. Anoop Dhand For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 21/10/2020 Granting liberty to the petitioners to approach the Tribunal and observing that if any appeal is preferred, taking into consideration that the petitioners are retired persons, the same (Downloaded on 21/10/2020 at 09:32:48 PM) (2 of 2) [CW-11700/2020] ought to be decided expeditiously but not later than a period of three months.
The writ petition is accordingly dismissed on the ground of alternative remedy with the aforesaid observations.
(SANJEEV PRAKASH SHARMA),J SAURABH YADAV /670/12 (Downloaded on 21/10/2020 at 09:32:48 PM) Powered by TCPDF (www.tcpdf.org)