Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tripura - Subsection Section 3(1) in The Tripura Courts Stenographers' Service Rules, 1983 (1)The service shall consist of the following persons, namely, Stenographers of the District Judges' Courts and Courts subordinate thereto in the State of Tripura.
