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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tripura - Subsection

Section 46(2) in Tripura Police Act, 2007

(2)The schemes will provide that officers deploying the police to deal with situations of conflict between communities, classes, castes and political groups shall ensure that its composition, as far as possible, reflects social diversity the area including adequate representation of weaker sections and minorities.