Supreme Court - Daily Orders
C.I.T. -5 vs M/S Softworks Computers Pvt. Ltd. on 4 September, 2015
ITEM NO.88 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 7116/2013
C.I.T. -5 Appellant(s)
VERSUS
M/S SOFTWORKS COMPUTERS PVT. LTD. Respondent(s)
Date : 04/09/2015 This appeal was called on for hearing today.
For Appellant(s) Mr.Harish Kr.Khinchi,adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.09 13:08:31 TLT Reason: