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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Sikkim - Subsection

Section 10(3)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)by causing certain portions of the land under settlement to be separately demarcated, and giving permission to the claimants to practice shifting cultivation therein under such conditions as he may prescribe.