Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Manipur - Subsection Section 12(3) in Manipur Rural Local Bodies Ombudsman Act, 2013 (3)The Ombudsman shall, subject to the provisions of this Act and the rules made thereunder, have power to regulate its procedures by fixing the time and place of sitting.
