Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(b) in 'Gratuity Rules' for the employees of the Bar Council of Orissa (b)also pay to the said fund not later than the 1st of May of each subsequent year 7% of the salary of each employee as on the 31st March of each subsequent year.
