Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act] State of Chattisgarh - Subsection Section 27(4)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (c)to explore the possibilities of, and resort to augmenting the resources for the development of the university;