Allahabad High Court
Mahendra Pratap Singh vs Pooja @ Mansa on 15 July, 2019
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 514 of 2019 Appellant :- Mahendra Pratap Singh Respondent :- Pooja @ Mansa Counsel for Appellant :- R.K. Mishra Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Sri R. K. Mishra, learned counsel for appellant, after some argument states that he wants to withdraw this appeal, hence, it may be dismissed as not pressed.
2. In view of aforesaid submission of learned counsel for appellant, this appeal is dismissed as not pressed.
Order Date :- 15.7.2019 Manish Himwan