Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Karnataka - Subsection Section 7A(iii) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974 (iii)the amount liable to be deducted under section 7;
