Allahabad High Court
The New India Assurance Company Limited vs Somwati And 2 Others on 6 November, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 987 of 2019 Appellant :- The New India Assurance Company Limited Respondent :- Somwati And 2 Others Counsel for Appellant :- Vipin Chandra Dixit Hon'ble Dr. Kaushal Jayendra Thaker,J.
Cases is being called out. None is present.
List on 22.11.2019 before the Court taking up such matter.
Order Date :- 6.11.2019 Mukesh