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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(vi) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vi)if the construction of proposed building thereon is for public worship, which in the opinion of the Authority will adversely affect the religious feelings of any other class or persons in the vicinity;