Section 6 in The West Bengal District Planning Committee Act, 1994
6. Term of office of members of Committee. -
A member of a Committee, who is a member of-(a)a Zilla Parishad, or(b)a Municipality, or(c)a Panchayat Samiti, or(d)the House of the People, or(e)the Legislative Assembly of the State,shall cease to be a member of the Committee if he ceases to be a member of-(i)the Zilla Parishad, or(ii)the Municipality, or(iii)the Panchayat Samiti, or(iv)the House of the People, or(v)the Legislative Assembly of the State,as the case may be.
