Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 11 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005 11. Composition of the Executive Body. - There shall be a minimum of five and a maximum of twenty one members including the Office Bearers in the Executive Body of a Sports Association.
