Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 42 in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

42. Police Officers to be in plain clothes.

- While dealing with a juvenile or a child under the provisions of the Act and the Rules made thereunder, except at the time of arrest, the Police Officer shall wear plain clothes and not the police uniform.