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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Jharkhand - Subsection

Section 60(c) in Bihar Coal Mining Area Development Authority Rules, 1988

(c)In a building,owned or occupied by any educational institution including institutions for technical or industrial training, or in any hotel or mess attached any such institution by the Principal, Headmaster, Superintendent or other person in charge of the said institution.