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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5)(i) in Uttar Pradesh Value Added Tax Act, 2008

(i)payment of late fees of rupees five hundred per month or part thereof up to December 31, 2010 and rupees one thousand per month or part thereof after December 31, 2010, for the period of delay;