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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Industries Service Rules, 1985

(1)Recruitment to the posts in [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] of the service shall be made-
(a)by direct recruit in accordance with Rule 5; and
(b)by promotion of officers of non-gazetted, non-ministerial Class III, field executive staff as provided under Rule 7.