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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7)(g) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

(g)[ section 14 of the Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Act, 1972 (Tamil Nadu Act 11 of 1973);] [Inserted by section 4(ii)(B) of the Tamil Nadu Additional Assessment and Additional Water-cess (Amendment) Act, 1976 (President's Act 4 of 1976), which was deemed to have come into force on the 11th July 1973.]