Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(1)(e) in Bihar Excise Act, 1915

(e)any hemp plant cultivated, or any portion of such plant collected, under any licence granted in respect of clause (b) or clause (c) of section 13, or