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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(3) in The Uttarakhand Police Act, 2007

(3)The Internal Security Schemes shall, inter alia, cover the role of the civil administration and the police with regard to the security of any establishment or installation, relating to important infrastructure, if any, located in the area.