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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2) in Chhattisgarh Public Distribution System (Control) Order, 2004

(2)For inspection of registers the shopkeeper shall provide all facilities to the officer, of Food & Civil Supplies department not below the rank of Food Inspector, Officer of Revenue department not below the rank of Naib Tehsildar, Officer of Cooperative department not below the rank of Sub-Auditor and other official authorized by the Collector.