Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(13) in The Jammu and Kashmir General Sales Tax Act, 1962 (13)No notice under [xxx] [Omitted by Act XX of 1981, Section 7.] sub-section (12) shall be issued if eight years have elapsed from the end of that year to which it relates.
