Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(c) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (c)The "Surrender Value" or the "surrender value formula" shall be published in the policy document and all other promotional materials of the policy.
