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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 24(2) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(2)On the receipt of report under sub-regulation (1), the Board may initiate such action as may be empowered to do so in the interests of investors and the securities market.