Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 30 in The Maharashtra Municipal Property Tax Board Act, 2011 30. Amendment of certain enactments. - The enactments specified in the Schedule appended to this Act shall stand amended in the manner and to the extent specified therein.
