Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 139(2)] [Section 139] [Entire Act] State of Tamilnadu - Subsection Section 139(2)(a) in The Tamil Nadu Co-Operative Societies Act, 1983 (a)to institute and defend suits and other legal proceedings on behalf of the registered society by the name of his office;