Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955 17. Size of block. - Grants under this statement for exclusive cultivation of vegetables, to be hereinafter called "Vegetable Blocks", shall be of 12½ killas or bighas.
