Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Assam - Subsection Section 92(3) in Assam Prisons Act, 2013 (3)All references in any enactment to any of the provisions of the Acts so repealed shall be construed as references to the corresponding provisions of this Act.
