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Allahabad High Court

Budha Ram Verma vs Director Of Education & Others on 14 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2
Case :- SERVICE BENCH No. - 9519 of 1990

Petitioner :- Budha Ram Verma

Respondent :- Director Of Education & Others
Petitioner Counsel :- Awadhesh Kumar
Respondent Counsel :- P.N.Bajpai

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora J. List has been revised.

None appeared on behalf of petitioner to press this writ petition in second round after pass over. The writ petition is dismissed for want of prosecution. Order Date :- 14.7.2010 A. Katiyar