Section 5(2)(b) in Himachal Pradesh Societies Registration Act, 2006

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State of Himachal Pradesh - Subsection

Section 5(2)(b) in Himachal Pradesh Societies Registration Act, 2006

(b)which has as its component -

(i)such words as may suggest or may be calculated to suggest the patronage of the Government of India or the Government of a State; or

(ii)such words of National, International or universal importance or such other words as the State Government may, from time to time, by notification, specify; or

(iii)such words as is, in the opinion of Registrar, likely to mislead the public.

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State of Himachal Pradesh - Subsection

Section 5(2)(b) in Himachal Pradesh Societies Registration Act, 2006