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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(4)If, at an election held under sub-section (2) or (3), the President or the Members of the Managing Committee are not elected, fresh elections shall be held:Provided that the Project Authority may, for the reasons to be recorded in writing from time to time, postpone elections.