Delhi High Court - Orders
Bar Council Of India vs Commissioner Of Income Tax (Exemption) on 22 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4330/2019
BAR COUNCIL OF INDIA
..... Petitioner
Through: Mr Preet Pal Singh with Mr Saurabh
Sharma, Advs.
versus
COMMISSIONER OF INCOME TAX (EXEMPTION)
..... Respondent
Through: Mr Zoheb Hussain, Sr. Standing
Counsel with Mr Sanjeev Menon.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 22.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left.
2. It is already 6:41 pm.
3. Mr Preet Pal Singh says that he will file written submissions, as directed, within the next four weeks.
4. List the matter on 13.12.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 22, 2023/RY Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 19:05:32