Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(3)(c) in Amity university Act, 2014 (c)to borrow or invest the funds of the University and to take decisions in this regard on recommendation of the Finance Committee;