Supreme Court - Daily Orders
Sri Mohammed Ilyas vs State Of Karnataka By Principal ... on 13 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.35 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).17816/2015
(Arising out of impugned final judgment and order dated 06/03/2015
in WA No.5602/2013 passed by the High Court Of Karnataka At
Bangalore)
SRI MOHAMMED ILYAS Petitioner(s)
VERSUS
STATE OF KARNATAKA BY PRINCIPAL SECRETARY
TO GOVERNMENT DEPARTMENT OF FINANCE BENGALURU,
KARNATAKA AND ANR. Respondent(s)
(With interim relief)
Date : 13/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. S. Nanda Kumar, Adv.
Mr. Parivesh Singh, Adv.
Ms. Jyoti Sharma, Adv.
For Mr. Naresh Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.07.13
16:54:10 IST
Reason: