Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(2)(a) in Maharashtra Factories Rules, 1963

(a)maintain a muster-roll in form 15 as prescribed under rule 95, in respect of such persons, and