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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Assam - Subsection

Section 1A(v) in The Assam Excise Rules, 2016

(v)"Absolute alcohol" means the spirit obtained from rectified spirit by removing the water present as much as possible by treatment with quick-lime or potassium carbonate. The absolute alcohol of the British Pharmacopoeia should not contain more than one percent by weight of water;