Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(xiii) in The Central Information Commission (Management) Regulations, 2007 (xiii)Copies of documents authenticated or certified shall be provided to the parties to the proceedings only under the authority of the Registrar.
