Securities And Exchange Board Of India - Subsection
Section 3(1) in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993
(1)An application by a debenture trustee for grant of a certificate [of initial registration] [Inserted by SEBI (Debenture Trustees) (Amendment) Regulations, 2011, w.e.f. 5-7-2011.] shall be made to the Board in Form A.
