Section 2(1)(l) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(l) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001

(l)'Person' includes any company or association or body of individuals whether incorporated or not, a firm, a local authority, a Hindu undivided family, society, club, an individual, the Central Government or the Government of any other State or Union Territory;

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State of Andhra Pradesh - Subsection

Section 2(1)(l) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001