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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XXXXI) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXXXI)to accept, reject or return to the Academic Council for consideration, but not to amend, Regulation framed by the Academic Council;