Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Manipur - Subsection Section 5(1) in The Manipur Ceiling On Government Guarantees Act, 2004 (1)The Government shall charge a minimum of one percent as guarantee commission which shall not be waived under any circumstances.
