Madhya Pradesh High Court
Raj Kumar Vashaiya vs Lokeshwar Kesharwani on 16 March, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-4354-2017
(RAJ KUMAR VASHAIYA Vs LOKESHWAR KESHARWANI)
8
Jabalpur, Dated : 16-03-2018
Shri R.K. Sanghi, learned counsel for the petitioner.
Shri Atul Anand Awasthy, learned counsel for the respondent.
Both the parties are agree to argue the matter on 12.04.2018. List the matter on 12.04.2018.
e sh (VIJAY KUMAR SHUKLA) ad JUDGE Pr a hy Devashish ad DEVASHIS Digitally signed by DEVASHISH MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, M st=Madhya Pradesh, H MISHRA 2.5.4.20=db02acf8752ec7d40d9c7b2706998a a1774d10503fedd8b615ae6aa42b0742c1, cn=DEVASHISH MISHRA Date: 2018.03.19 10:49:13 +05'30' of rt ou C h ig H