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Greater Bengaluru City Corporation -

Section 140 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

140. Transparency in Public Procurement Act 1999 [Karnataka Act 29 of 2000].

Preparation of model tender document.-The corporation shall prepare amodel tender document, which shall identify key terms of each tender and such a modeltender shall be followed by all corporation authorities prior to the commissioning of any