Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(1)(f) in The Bayaluseeme Development Board Act, 1994. (f)is employed as a paid legal practitioner on behalf of the Board or accepts employment as legal practitioner against the Board.