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State of Punjab - Section

Section 4 in Rules of Business of the Unfair Means Committee of the State Board of Technical Education, Punjab

4. Secretary of the Committee and Functions.

- The Secretary of the Committee will issue notices to the candidates reported to be involved in the use of unfair means directing them to appear before the Committee on a date and time to be approved by the Chairman. The proceedings will be recorded by the Committee on the spot and will be signed by each member including the Chairman.The decision of the Committee shall be conveyed to the concerned candidates by Secretary.The Secretary shall give a notice of not less than ten days for a meeting of the Committee to each member but a short notice may be given for holding an emergent meeting.