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Chattisgarh High Court

Kumari Janki Tiwari And Ors vs Sarabjeet Singh And Ors. 14 ... on 14 November, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                 1

                                                                 NAFR

          HIGH COURT OF CHHATTISGARH, BILASPUR

                     WP(227) No. 328 of 2014

1. Kumari Janki Tiwari D/o Late Shri Shiv Kumar Tiwari Aged About 45
   Years R/o Basterbada Tiwari Bada, Sundarganj Motorstand Ward,
   Baster Road, Dhamtari Tahsil And Distt. Dhamtari C.G. , Chhattisgarh

2. Omprakash Tiwari S/o Late Shiv Kumar Tiwari Aged About 35 Years
   R/o Basterbada Tiwari Bada, Sundarganj Motorstand Ward, Baster
   Road, Dhamtari Tahsil And Distt. Dhamtari C.G. , District : Dhamtari,
   Chhattisgarh

3. Pawan Kumar Tiwari S/o Late Shiv Kumar Tiwari Aged About 30 Years
   R/o Basterbada Tiwari Bada, Sundarganj Motorstand Ward, Baster
   Road, Dhamtari Tahsil And Distt. Dhamtari C.G. , District : Dhamtari,
   Chhattisgarh

4. Satish Kumar Tiwari S/o Late Shiv Kumar Tiwari Aged About 28 Years
   R/o Basterbada Tiwari Bada, Sundarganj Motorstand Ward, Baster
   Road, Dhamtari Tahsil And Distt. Dhamtari C.G. , District : Dhamtari,
   Chhattisgarh

5. Ritesh Kumar Tiwari S/o Late Shiv Kumar Tiwari Aged About 26 Years
   R/o Basterbada Tiwari Bada, Sundarganj Motorstand Ward, Baster
   Road, Dhamtari Tahsil And Distt. Dhamtari C.G. , District : Dhamtari,
   Chhattisgarh                                       ---- Petitioners

                              Versus

1. Sarabjeet Singh S/o Late Trjendra Singh Baxi Aged About 32 Years
   R/o Village Lalbag Ward, Baster Road, Dhamtari, Tahsil And Distt.
   Dhamtari C.G.

2. Harinder Singh S/o Sardar Ratan Singh Aged About 48 Years R/o Tati
   Bandh Raipur, Tahsil And Distt. Raipur C.G.

3. Ravindra Singh S/o Sardar Ratan Singh Aged About 42 Years R/o Tati
   Bandh Raipur, Tahsil And Distt. Raipur C.G.

4. Manoj Kumar Chaturvedi S/o Jugalkishore Chaturvedi Aged About 64
   Years R/o Padumnagar, Bhilai -3, Distt. Durg. C.G.

5. Manish Kumar Chaturvedi S/o Manoj Kumar Chaturvedi Aged About
   37 Years R/o Padumnagar, Bhilai -3, Distt. Durg. C.G.

6. Aashish Kumar Chaturvedi S/o Manoj Kumar Chaturvedi Aged About
   35 Years R/o Padumnagar, Bhilai -3, Distt. Durg. C.G.
                                                    2

                7. Aradhna Chaturvedi D/o Manoj Kumar Chaturvedi Aged About 33
                   Years R/o Padumnagar, Bhilai -3, Distt. Durg. C.G.

                8. Smt. Prabhadevi Mishra D/o Late Shri Shiv Kumar Tiwari R/o
                   Lalbaghicha Ward Nol. Dhamtari Distt. Dhamtari C.G.

                9. Smt. Meena Dubey D/o Late Shri Shiv Kumar Tiwari Aged About 36
                   Years R/o Kelabaadi, Santrabaadi, Durg. Tahsil And Distt. Durg. C.G.

                10. The State Of Chhattisgarh Through The Collector, Dhamtari, Distt.
                    Dhamtari C.G.                                   ---- Respondents

For Petitioners : Shri R. S. Patel, Advocate. For Respondents/ State : Shri Arun Sao, Dy. A.G. Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 14/11/18

1. Learned counsel for the petitioners seeks permission of this Court to withdraw this writ petition.

2. The prayer appears to be fair and reasonable and is allowed.

3. Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka