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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(e) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(e)adopting such measures as may be practicable for assisting millets growers to get incentive prices including recommending, as and when necessary, minimum and maximum prices for millets and its products;