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State of Odisha - Section

Section 77 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

77. Equality of Votes and drawing lots.

- If there is an equality of vote between any two or more candidates the [Returning Officer] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] shall after notice to the candidates concerned decide by drawing lots which candidate shall be declared to have been elected.