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State of Rajasthan - Section

Section 47 in Agriculture University, Kota Act, 2013

47. Delegation of powers.

- The Board may, by Statutes, delegate the powers exercisable by it under this Act or the Statutes made thereunder, to any authority, officer, Heads of colleges, divisions, departments, institutes or units and offices subject to such conditions and restrictions as the Board may deem proper.